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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(a) in Kerala Forest Act, 1961

(a)"Cattle" means cows, oxen and bulls and includes elephants, camels, buffaloes, horses, mares, geldings, pomes, colts, fillies, mules, asses, pigs, rams, ewes, sheep, lambs, goats, kids and fowls and such other kinds of animals as the Government may, by notification in the Gazette specify ;