Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 410 in M.P. Civil Court Rules, 1961 410. In the monthly return of civil work is consolidated total of the entries for the corresponding period of the previous year shall be entered by the District Judge's statistical-writer.
