Himachal Pradesh High Court
H.P. Primary Teachers Federation vs . K.K.Pant & Ors on 21 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
H.P. Primary Teachers Federation Vs. K.K.Pant & ors COPCT No. 928 of 2020 .
21.4.2022 Present: Mr. Peeyush Verma, Advocate, for the petitioner.
Mr. Rajinder Dogra, Sr.Addl. A.G. with Mr. Vinod Thakur, Addl. A.G., for the respondentsÂState.
Learned counsel for the petitioner prays for and is granted four weeks' time to file better particulars.
List on 26.5.2022.
(Tarlok Singh Chauhan) Judge April 21, 2022 (Kalpana) ::: Downloaded on - 21/04/2022 20:08:58 :::CIS