Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

1. Short title and commencement.

- (i) These rules may be called the Uttar Pradesh Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980.
(ii)They shall come into force at once.