Himachal Pradesh High Court
Tanuja Kumari & Ors vs . State Of Hp & Others on 2 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Tanuja Kumari & ors Vs. State of HP & others CWP No. 1547 of 2022 2.9.2022 Present: Mr. Jeevan Kumar, Advocate, for the .
petitioners.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondentsÂState.
Mr. Rajinder Thakur, Advocate, for respondent No. 3.
Reply is stated to have been filed.
However, the same is not on record. Registry is directed to trace and place the same on record.
Admit.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 2, 2022 (kalpana) ::: Downloaded on - 02/09/2022 20:06:37 :::CIS