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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Rajasthan - Subsection

Section 113(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(3)Based on the information furnished and field studies carried out and the loss reduction target proposed by the distribution licensee, the Commission shall fix a target for reduction of distribution losses for the ensuing year.