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Himachal Pradesh High Court

Mr. Ajay Kumar vs Mr. Ramesh Chand & Anr. on 31 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Mr. Ajay Kumar vs Mr. Ramesh Chand & Anr.

.

RSA No. 227 of 2022.

31.05.2023 Present: Mr. R.L. Chaudhary, Advocate, for the appellant.

Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for respondent No.1.

Mr. Vinod K. Thakur, Advocate, for respondent No.2.

In compliance to order dated 3 rd May, 2023, both the parties are present today. I have interacted with them. Both the parties are not adverse to an amicably settlement of the dispute. For this purpose, they have sought adjournment to have further instructions from their family members.

List on 5th July, 2023.

(Satyen Vaidya) Judge 31st May, 2023.

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