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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2) in Maharshi Dayanand Saraswati University Act, 1987

(2)The Finance Committee shall-
(a)examine the annual accounts and the budget estimates and advise the Board thereon;
(b)review the financial position of the University from time to time and advise the Board; and
(c)make recommendations to the Board on any matter of finance or any proposal involving excess expenditure.
Chapter - IXMiscellaneous