Section 37 in Maharshi Dayanand Saraswati University Act, 1987
37. Finance Committee.
(1)There shall be a Finance Committee to be constituted by the Vice-Chancellor consisting of the Vice-Chancellor as its Chairman, a nominee of the State Government, the Comptroller and a nominee of the Board. The Comptroller shall also act as the Secretary to the said committee.(2)The Finance Committee shall-(a)examine the annual accounts and the budget estimates and advise the Board thereon;(b)review the financial position of the University from time to time and advise the Board; and(c)make recommendations to the Board on any matter of finance or any proposal involving excess expenditure.Chapter - IXMiscellaneous
