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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(ii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(ii)specified in the second column of Schedule IV and against which the words "shall be exercised by the Karya Samiti" have been entered in the third column of the Schedule; and