Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Uttarakhand - Subsection Section 69(4) in The Uttarakhand Police Act, 2007 (4)The remuneration and other terms and conditions of service of the staff shall be notified from time to time by the State Government.
