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[Cites 0, Cited by 0] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2) in The Indian Port Health Rules, 1955

(2)Every ship arriving at a port witli a dead body on board shall, if the arrival is by day, hoist the appropriate International Code Signal in accordance with Code Book, Volume I, and, if the arrival is by night, transmit a message to the Signal Station, intimating the fact of a dead body being on board.