Section 6 in Rajasthan Investment Promotion Scheme, 2014
6. Special Provisions for Women, Scheduled Castes, Scheduled Tribes and Persons with Disability Enterprise.
- Eligible Women/ Schedule Caste (SC)/ Schedule Tribe (ST) / Person with disability (PwD) enterprises shall in addition to the benefits specified in other clauses of the Scheme, be eligible to avail the following additional benefits:(i)50% additional exemption from payment of conversion charges payable for change of land use;(ia)A manufacturing enterprise shall get additional Investment subsidy to the extent of 10% of VAT and CST which have become due and have been deposited by the enterprise;(ii)A service enterprise shall get additional 10% reimbursement of VAT paid on the plant and machinery or equipment for a period up to seven years from date of issuance of the entitlement certificate for this purpose.
