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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(2)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)The constituency for election of representatives of individual members shall, as far as possible, be based on the constituency, if any, for election of the members of the board of society or part thereof.