Supreme Court - Daily Orders
Jashjeet Kaur vs Jasvinder Pal Singh Virdi on 15 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.1 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 379/2018
JASHJEET KAUR Petitioner(s)
VERSUS
JASVINDER PAL SINGH VIRDI Respondent(s)
(With IA No.32537/2018-EX-PARTE STAY)
Date : 15-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Sudhir Kulshreshtha, AOR
Mr. Sameer Kulshreshtha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in C.P. No. 32 of 2017 titled as ‘Jasvinder Pal Singh Virdi v. Jashjeet Kaur’ pending in the Family Court, Sambalpur, Odisha.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2018.03.15
15:58:04 IST
Reason: