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Supreme Court - Daily Orders

Jashjeet Kaur vs Jasvinder Pal Singh Virdi on 15 March, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.1                             COURT NO.6                     SECTION XVI-A

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

     Transfer Petition (Civil) No. 379/2018

     JASHJEET KAUR                                                          Petitioner(s)

                                                    VERSUS

     JASVINDER PAL SINGH VIRDI                                              Respondent(s)

     (With IA No.32537/2018-EX-PARTE STAY)

     Date : 15-03-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                      Mr. Sudhir Kulshreshtha, AOR
                                      Mr. Sameer Kulshreshtha, Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice.

In the meantime, there shall be stay of further proceedings in C.P. No. 32 of 2017 titled as ‘Jasvinder Pal Singh Virdi v. Jashjeet Kaur’ pending in the Family Court, Sambalpur, Odisha.





                           (NIDHI AHUJA)                     (MALA KUMARI SHARMA)
                           COURT MASTER                           COURT MASTER




Signature Not Verified

Digitally signed by
NIDHI AHUJA
Date: 2018.03.15
15:58:04 IST
Reason: