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[Cites 0, Cited by 0] [Section 182(1)] [Section 182] [Entire Act]

State of Tamilnadu - Subsection

Section 182(1)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)Any person interested in the property being mortgaged, by a member in favour of the sugar mill for the purpose of joining in the execution of the mortgage deed or any other document by such member;