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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(3) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(3)If a Samvida Shala Shikshak does not require the qualification of B.Ed., or D.Ed., within two years of first appointment to the post of Samvida Shala Shikshak, then such a person shall not be eligible lo be reappointed to the post of Samvida Shala Shikshak.