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[Cites 0, Cited by 0] [Section 24(12)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(12)(a) in Manonmaniam Sundaranar University Act, 1990

(a)shall have pursued an approved course of study in University college or laboratory or in an affiliated or approved college or have been exempted there from in the manner prescribed and shall have passed the prescribed examinations of the University.