Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(5) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(5)Each cover so endorsed and the declaration received with it shall be replaced in the outer envelope in Form 19-B and all such envelopes shall be kept in a separate packet which shall be sealed and on which shall be recorded the number and name, if any, of the ward, the date of counting and a brief description of its content.