Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

NCT Delhi - Subsection

Section 56(1) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(1)If a fresh poll is held under rule 49 the presiding officer shall after completing of that poll commence the counting of votes immediately.