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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)Except with the special permission of the Authority the maximum height of the compound wail shall not be more than 1.5 metres above the center line of the front street.