Section 62 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
62. Boundary walls.
(1)Except with the special permission of the Authority the maximum height of the compound wail shall not be more than 1.5 metres above the center line of the front street.(2)The rear and side walls shall not be more than 2.2. metres in height above the center line of the service road in case it exists, shall not be more than two metres otherwise in height above the center line of the front street.(3)In case of a corner plot, the height of the boundary wall abutting the road shall be restricted to 0.75 metre for a length of 5 metres on the front and side of the intersections and the remaining height upto 1.5 metres shall be made up of railings to increase visibility.(4)However, the provisions of clauses (1), (2) & (3) are not applicable to boundary wall of jails, senatorial factories and educational institutions, like schools, colleges including the hostels, institutional and assembly buildings.(5)No building boundaries shall be surrounded by a barbed wire fences, unless a green hedge is provided along it.
