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[Cites 0, Cited by 0] [Section 18B(7)] [Section 18B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18B(7)(a) in Uttar Pradesh State Universities Act, 1973

(a)subject to the recommendations of the Co-ordination Council and the approval of the Chancellor, to prescribe the courses of study and examinations, and the academic calendar, and to recommend text-books and other books for under-graduate level;