Madhya Pradesh High Court
Surya Pratap Singh vs Union Of India Central Information ... on 29 April, 2022
Author: Anand Pathak
Bench: Anand Pathak
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 9050 of 2022 (SURYA PRATAP SINGH Vs UNION OF INDIA CENTRAL INFORMATION COMMISSION AND OTHERS) Dated : 29-04-2022 Petitioner-Surya Pratap Singh is present in person.
Shri G.K.Agrawal, learned Govt. Advocate for the State. As prayed by the petitioner, list the case in next week.
(ANAND PATHAK) JUDGE AK/-
ANAND KUMAR 2022.04.29 15:55:39 +05'30'