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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(8)(c) in Manonmaniam Sundaranar University Act, 1990

(c)be responsible for the preparation of annual accounts, financial estimates and the budget of the University and for their presentation to the Syndicate,