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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)The composition and term of a sub-Committee shall be such as may be decided by the Committee.