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State of West Bengal - Section

Section 27 in West Bengal Electrical Licensing Rules, 2017

27. Renewal of Certificate of Competency of Supervisors.

- Certificates of Competency shall be renewed in every ten years and where the same is not revalidated at all even within six months from the date of its expiry, the said license shall be treated as cancelled. The licence shall be deemed to be in suspension from the date of expiry till revalidation and the same will be treated as invalid on expiry. The fees for renewal shall be such as mentioned in Annexure IV and shall not be refunded on any account:Provided that where the application for renewal together with the certificate and the prescribed fees has not been received before the date of expiry of such Certificate, a penalty as mentioned in Annexure IV shall be charged for renewal/revalidation.