Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 26 in The Housing Board, Haryana (Regulations of Business), Regulations, 1980 26. P.W.D. code will be applicable along with relevant financial hand books and manual of order except and to the extent modified otherwise.
