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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(vii) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(vii)[ xxx xxx xxx] [Deleted by the Rajasthan Rural Development and Panchayati Raj State and Subordinate Service (Second Amendment) Rules, 2008 : Rajasthan Gazette Extraordinary Part IV-C (I) dated 1.10.2008.]