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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(5) in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

(5)The names of candidates whom the Commission consider to be suitable will be reported to the Head of Department who shall enter the names of the selected candidates in order of seniority as Ziledars below those names who already exist on the list.D. Head Revenue Clerk. - (1) The recruitment to the Service, as the case may be, by promotion of Revenue Clerk, subject to reject unfit, shall be done by a Committee by merit on the basis of past records, integrity, personality, intelligence and initiative. The Committee shall be constituted by Head of the Department as follows including a member of Scheduled Caste/Tribe-
(i) Superintending Engineer (Karmic) ... Chairman
(ii) Executive Engineer ... Organizer
(iii) Deputy Revenue Officer ... Member