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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Maharashtra - Subsection

Section 124(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)The committee may hold its meetings once in a period of three months and furnish to the Vice-Chancellor its recommendations among others on the following issues, namely :-
(i)residence, conduct and discipline of the students of the University.
(ii)arrangements for promoting the health and general welfare of the students.