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State of Maharashtra - Section

Section 124 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

124. Appointment of a Committee for promoting Health and General Welfare of the Students.

(1)To assist the Vice-Chancellor in implementing the provisions of sub-section (9) of section 18, the Vice-Chancellor shall appoint a committee known as the "Students' Welfare Committee" consisting of the following members, viz. :-
(i)The Director of Instruction.
(ii)The Deans of the-Faculties.
(iii)The Associate Dean/s of the Colleges.
(iv)Medical Officer of the University nominated by Vice-Chancellor.
(v)Chief Rector/Rector/Warden of all the hostels of the University.
(vi)The Director of Students' Welfare.
The Director of Instruction shall be the Chairman of the above committee.The Director of Students' Welfare shall act as the Secretary of the committee.
(2)The committee may hold its meetings once in a period of three months and furnish to the Vice-Chancellor its recommendations among others on the following issues, namely :-
(i)residence, conduct and discipline of the students of the University.
(ii)arrangements for promoting the health and general welfare of the students.
(3)The Chairman of the committee may invite any of the Chairman of the Students' Council from the constituent colleges for deliberation as and when required.