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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(iii)three members to be elected by the Board from amongst the elected members referred to in Class B of sub-section (1) of section 12;