[Cites 0, Cited by 0]
[Section 45]
[Entire Act]
State of Kerala - Subsection
Section 45(2) in Kerala Municipality Building Rules, 1999
| Sl. No. | Group of occupancy | No. of Occupants per unit exit width ofStairway | Doors |
| (1) | (2) | (3) | (4) |
| 1. | Group A1 Residential | 25 | 75 |
| 2. | Group A2 Special Residential | 50 | 75 |
| 3. | Group B Educational | 25 | 75 |
| 4. | Group C Medical/Hospital | 25 | 75 |
| 5. | Group D Assembly | 60 | 90 |
| 6. | Group E | 50 | 75 |
| 7. | Group F Mercantile (Commercial) | 50 | 75 |
| 8. | Group G1 Industrial | 50 | 75 |
| 9. | Group G2 Small Industrial | 50 | 75 |
| 10. | Group H Storage (including Warehousing) | 50 | 75 |
| 11. | Group I Hazardous | 25 | 40 |