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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(ii) in Telangana State Electrical Licensing Regulations, 2018

(ii)Two wiremen holding a certificate of competency and permit granted by the Board.
(or)One Wiremen and one Supervisor (upto 650V), holding a certificate of competency and permit granted by the Board.