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Himachal Pradesh High Court

Vigilance Committee Gram Panchayat ... vs . State Of H.P. & Ors. on 7 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Vigilance Committee Gram Panchayat Majholi vs. State of H.P. & Ors.

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CWP No. 2310 of 2022 07.12.2022 Present: Mr. Sarthak Mehta, Advocate, for the petitioner.

Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur, Additional Advocate General and Mr. Bhupinder Thakur, Deputy Advocate General, for the respondents-State.

Mr. N.S. Chandel, Senior Advocate, with Mr. Rajesh Verma, Advocate, for respondent No.5.

It appears that the last status report in this case was filed on 31st May 2022. Thereafter, much time has elapsed, therefore, let fresh status report be filed on behalf of respondent Nos. 1 to 4 on or before the next date of hearing.

List on 04.01.2023. The status report to be filed, shall accompany the necessary photographs of the site.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 07, 2022 (Vinod) ::: Downloaded on - 08/12/2022 20:33:29 :::CIS