Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(2) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(2)[ The Minutes of the previous meeting shall be circulated with the Agenda at the beginning of every succeeding meetings. The minutes shall be confirmed and signed by the Presiding Officer at such meeting.] [Substituted by Notification dated 18-2-1981, w.e.f. 16-4-1981.]