Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(2) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998 (2)The Accounts Officer shall be responsible to the Secretary for day to day work as also for the efficient working of accounts section.
