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State of Uttar Pradesh - Section

Section 15 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

15. Finance.

(1)The Secretary' shall be assisted by the Accounts Officer in the correct maintenance of accounts and relevant records and in the preparation of periodical returns and reports regarding Board's finances.
(2)The Accounts Officer shall be responsible to the Secretary for day to day work as also for the efficient working of accounts section.