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[Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(6)(ii) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(ii)Quorum of the meeting of the Council shall be considered complete if at least 50% of its members are present.