Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 1] [Entire Act] Bombay Presidency - Subsection Section 1(2) in The Bombay University Act, 1974 (2)It shall come into force on such [date] [20th day of May, 1974, vide G. N., E. D., No. UBL-1074-U, dated 20th May, 1974.] as the State Government may, by notification in the Official Gazette, appoint.
