Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Assam - Subsection Section 54(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (i)there shall be minimum of 3.0m measured from the surface of the floor to the next floor above it;
