Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Madhya Pradesh - Subsection Section 14(ix) in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997 (ix)A provision shall be made in the budget estimate to complete the incomplete works with a view to their accomplishment in the next financial year or years.
