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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(1)(b) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(b)With effect on and from the date specified in the order under clause (a), the persons specified in such order shall become employees of [the Tamil Nadu Dr. M. G. R. Medical University, Chennai] [This expression was substituted by section 5 of the Dr. M. G. R. Medical University, Tamil Nadu (Amendment) Act, 1991 (Tamil Nadu Act 9 of 1991) which was deemed to have come into force on the 10th December 1990.] and shall cease to be employees of the University of Chennai.