Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145] [Entire Act] State of Maharashtra - Subsection Section 145(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (2)The governing body may have the posts to be filled in by direct recruitment, advertised with such qualifications as have been prescribed.
