Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Punjab - Subsection Section 93(3) in The Punjab Motor Vehicles Rules, 1989 (3)The licensing authority for the purpose of this rule and rules 94, 95 and 96 shall be the licensing authority specified under rule 3.
