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[Cites 0, Cited by 6] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Punjab Reorganisation Act, 1966

(1)The number of seats as on the appointed day in the Legislative Assemblies of the States of Haryana and Punjab and the Union Territory of Himachal Pradesh shall be fifty-four, eighty-seven and fifty-six, respectively.