Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 30 in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004 30. Compliance of Grid Code. - The open access customers shall comply with the provisions of the Grid Code in force from time to time.
