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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(7)(c) in Tamil Nadu Combined Development and Building Rules, 2019

(c)it shall also be obligatory on the part of the applicant to confirm the certificate to the Directorate of Fire & Rescue Services for completion of fire safety requirements as applicable for the type of building has also been obtained.