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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(1)(h) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(h)the depository has established adequate procedures and facilities to ensure that its records are protected against loss or destruction and arrangements have been made for maintaining back up facilities at a location different from that of the depository;